ABOUT DISTRICT COURT
Karimnagar is a city in the Indian state of Telangana. Karimnagar is a major urban agglomeration and fifth largest city in the state. It is governed by municipal corporation and is the headquarters of the Karimnagar district. It is situated on the banks of Manair River, which is a tributary of the Godavari River. It serves as a major educational and health hub for the northern districts of Telangana. It is a major business center and widely known for Granite and Agro-based industries. It is also called as “City of Granites”
The history of the Karimnagar district starts from the Old Stone Age i.e. from 1,48,000 BC. It is evident from the tools, culture and other materials found at different places in Karimnagar. The exhaustions at Pedda Bonkur, Dhollikatte and Kotilingalu are evidences for history. From these evidences it is concluded that Karimnagar is ruled by Shathavahanas. After Shathavahanas Mourya Kings, Asafzalu Kings ruled over Karimnagar. The buildings, constructions made by these kings are today remarkable evidences of the history.
The District Court, Karimnagar was established in the year 1956 and the composite Karimnagar District was bifurcated into (4) new Judicial Districts i.e, Karimnagar, Peddapally, Jagtial[...]
Read More- OFFICIAL MEMORANDUM – Certain Instructions to judicial Officers – Update the Reasons for Delay in ail cases Pending for more than two years in the NC CIS 3.2
- Certain Instructions to Judicial Officers for Implementation of eCourts Project, accurate data entry of cases in CIS 3.2, Uploading of judgments etc, update the Delay Reasons, ICJS and NSTEP etc.
- Bifurcation of Districts -Transfer of cases – Information regarding cases transferred from Courts of Junior Civil Judge in Husnabad to the Courts of Junior Civil Judges in Karimnagar District
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eCOURT SERVICES
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CASE STATUS
CASE STATUS
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COURT ORDER
COURT ORDER
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CAUSE LIST
CAUSE LIST
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CAVEAT SEARCH
CAVEAT SEARCH
LATEST ANNOUNCEMENTS
- Notification for filling up one post of Office Subordinate on Contract basis – Issued – Reg.
- Notification for filling up two (02) posts of Senior Superintendent on Contract basis by Retired Judicial Employees
- Notification for filling up posts of Stenographer Grade-Ill on Contract basis
- Implementation of e-Filing 3.0 module in District Court establishment of Karimnagar Unit on pilot basis from 8th February 2024 – Instructions of Honourable High Court – Communicated – Regarding.
- OFFICIAL MEMORANDUM – Certain Instructions to judicial Officers – Update the Reasons for Delay in ail cases Pending for more than two years in the NC CIS 3.2